Securities Appellate Tribunal
Alankit Imaginations Ltd vs Nseil on 22 January, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 22.01.2025
Appeal No. 856 of 2022
Alankit Imaginations Ltd. ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Ms. Sabeena Mahadik, Advocate i/b Visesha Law Services for
the Appellant.
Mr. Rashid Boatwalla a/w Mr. Siddharth Yewale, Advocates i/b
Manilal Kher Ambalal & Co. for the Respondent.
AND
Appeal No. 618 of 2023
Alankit Imaginations Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Ms. Sabeena Mahadik, Advocate i/b Visesha Law Services for
the Appellant.
i/b Parinam Law Associates for the Respondent.
2
ORDER:
Call on 12.02.2025.
Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 22.01.2025 MADHUKAR Digitally signed by MADHUKAR BHALBAR msb BHALBAR Date: 2025.01.23 10:09:35 +05'30'