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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(5)(iii) in Dr. Y.S.R. Horticultural University Act, 2007

(iii)the entrance or admission of the students to the University and their enrollment and continuance as such and the conditions and procedures for dropping students from enrollment;