Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

M/S Ntt Data Information Processing ... vs Union Of India And Others on 12 March, 2025

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                     Neutral Citation No:=2025:PHHC:035273-DB




                                   CHANDIGARH

                                                 CWP-4151-2024 (O&M)
                                                 Date of Decision:12.03.2025


M/S NTT DATA INFORMATION PROCESSING SERVICES PVT LTD
                                      ........... Petitioner(s)
                           V/S
UNION OF INDIA AND OTHERS             ..........Respondent(s)


CORAM:         HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
               HON'BLE MR. JUSTICE SANJAY VASHISTH

Present:       Mr. Akshay Bhan, Sr. Advocate with
               Mr. Shantanu Bansal, Advocate and
               Mr. Yugank Goyal, Advocate
               for the petitioner(s).

               Mr. Suman Jain, Senior Standing Counsel and
               Mr. Shubham Jain, Advocate
               for respondent- GST Department.

               Ms. Mamta Singla Talwar, DAG, Haryana.

         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. Disposed of.

2. For detailed orders, see the judgment of even date passed in CWP-1138-2024 (O&M) titled as "M/S GARG RICE MILLS AND OTHERS Vs. STATE OF PUNJAB & ORS.

1. Pending applications, if any, filed in this case stand disposed of accordingly.

[SANJEEV PRAKASH SHARMA] JUDGE [SANJAY VASHISTH] JUDGE March 12, 2025 Nisha-I Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No 1 of 1 ::: Downloaded on - 11-04-2025 21:34:53 :::