Punjab-Haryana High Court
M/S Ntt Data Information Processing ... vs Union Of India And Others on 12 March, 2025
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2025:PHHC:035273-DB
CHANDIGARH
CWP-4151-2024 (O&M)
Date of Decision:12.03.2025
M/S NTT DATA INFORMATION PROCESSING SERVICES PVT LTD
........... Petitioner(s)
V/S
UNION OF INDIA AND OTHERS ..........Respondent(s)
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH
Present: Mr. Akshay Bhan, Sr. Advocate with
Mr. Shantanu Bansal, Advocate and
Mr. Yugank Goyal, Advocate
for the petitioner(s).
Mr. Suman Jain, Senior Standing Counsel and
Mr. Shubham Jain, Advocate
for respondent- GST Department.
Ms. Mamta Singla Talwar, DAG, Haryana.
***
SANJEEV PRAKASH SHARMA, J. (Oral)
1. Disposed of.
2. For detailed orders, see the judgment of even date passed in CWP-1138-2024 (O&M) titled as "M/S GARG RICE MILLS AND OTHERS Vs. STATE OF PUNJAB & ORS.
1. Pending applications, if any, filed in this case stand disposed of accordingly.
[SANJEEV PRAKASH SHARMA] JUDGE [SANJAY VASHISTH] JUDGE March 12, 2025 Nisha-I Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No 1 of 1 ::: Downloaded on - 11-04-2025 21:34:53 :::