Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(2)(f) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(f)the form of the statement of accounts under sub-section (1), the sum of expenses to be paid under sub-section (3) of section 25;