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State of Assam - Section

Section 23 in Gauhati University Travelling Allowance Rules, 1966

23.

When a person not covered under the purview of Rule 4 is engaged in an honorary capacity for any specific work in the University, the controlling officer may grant him travelling allowance for the journey undertaken by him according to the ordinary rules for the journey of a University employee on tour, and for this purpose the controlling officer may declare by general or special order the grade to which such a person shall be considered to belong.