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[Cites 0, Cited by 0] [Section 17D(3)] [Section 17D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17D(3)(b) in A.P. Farmers Organisation Rules, 1997

(b)Any such disputes or difference arising between Water Users and the managing committee of Water Users Association or between two or more Water Users Associations shall be determined by the Executive Engineer concerned.