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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(b) in National Rural Employment Guarantee Act, 2005

(b)The Zila Parishad at the District, Panchayat Samiti at the Block and Panchayat at the Village levels Will be the Principal authorities for planning and implementation of the schemes made under the National Rural Employment Guarantee Act, 2005.