Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(5)(ii) in Jammu and Kashmir Juvenile Justice Rules, 2007

(ii)a date of birth certificate from the school first attended; or