Delhi High Court - Orders
Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 25 October, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~18&19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 174/2019
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through Mr. Rajiv Nayar, Sr. Adv. with Mr.
Gaurav Mitra, Ms. Manmeet Kaur,
Ms. Pallavi Chopra and Ms. Anjali
Dwivedi, Advs.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Arshdeep Singh, Mr. Kotla
Harshavardhan, Ms. Mansi Sood, Mr.
Areeb Amanullah, Mr. Kartik Sundar,
Ms. Vishakha Gupta, Mr. Shreedhar
Kale, Advs.
+ OMP (ENF.) (COMM.) 175/2019
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through Mr. Rajiv Nayar, Sr. Adv. with Mr.
Gaurav Mitra, Ms. Manmeet Kaur,
Ms. Pallavi Chopra and Ms. Anjali
Dwivedi, Advs.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Arshdeep Singh, Mr. Kotla
Harshavardhan, Ms. Mansi Sood, Mr.
Areeb Amanullah, Mr. Kartik Sundar,
Ms. Vishakha Gupta, Mr. Shreedhar
Kale, Advs.
Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 25.10.2021 Ex.Appl.(OS) No.566/2021 & Ex.Appl. (OS) No.567/2021 in OMP(ENF.)(COMM.) No.174/2019 Ex.Appl.(OS) No.562/2021 & Ex.Appl. (OS) No.563/2021 in OMP(ENF.)(COMM.) No.175/2019 List on 19.01.2022.
VIBHU BAKHRU, J OCTOBER 25, 2021 dr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL