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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(k) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(k)Two members to be nominated by the State Government from amongst the members of the Maharashtra State Legislative Assembly elected from the Assembly Constituencies in Dhule, Nashik and Jalgaon District.