Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(10) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018 (10)The licensee shall provide information relating to production and use or applying of Standard Mark as and when it is required by the Bureau.
