Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 49] [Entire Act] State of Kerala - Subsection Section 49(b) in Mahatma Gandhi University Act 1985 (b). implement any scheme which imposes a recurring liability on the Government, after the assistance from the sponsoring authority ceases.
