Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(2)(vii) in The West Bengal Finance Act, 2017 (vii)after item (b), in the columns under heading "Description of Instruments" and "Proper stamp-duty", the following entries relating thereto shall be inserted:-