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State of Andhra Pradesh - Section

Section 27A in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

27A. [ Licence Fee for permit room. [Inserted as above as per G.O.Ms.No.103, Revenue (Ex-II) dated 31-01-06.]

- The holder of the license in form A-4 may be granted a Permit Room Licence in form A-4(B) after payment of Licence Fee of Rs.2,00,000/-.][Provided that the license fee for permit room may be calculate4d proportionately to the whole months of the licence period and a part of the month shall be reckoned as a whole month.Explanation. - The License fee of [Rs. 2,00,000/-] [Inserted as above as per G.O.Ms.No.103, Revenue (Ex-II) dated 17.3.06.]]