Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jharkhand - Subsection Section 26(1) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (1)A Certificate of Registration of Marriage shall be conclusive proof of the marriage registration of the parties named in the certificate.
