Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(2) in Himachal Pradesh Shops and Commercial Establishments Act, 1969 (2)Every notification issued under sub-section (1) shall, as soon as possible after it is issued, be laid before the Legislative Assembly.
