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[Cites 0, Cited by 0] [Section 133B] [Entire Act]

Union of India - Subsection

Section 133B(5) in Aircraft Rules, 1937

(5)Copies of the manual and amendments thereto shall be furnished by the approved organization to such of its personnel as considered necessary, to the Director-General and to such other person associated with the work of the organization, as the Director-General may specify.