Supreme Court - Daily Orders
Deepak Kumar Soni vs Ashok Kumar on 12 December, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.17 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20386/2014
(Arising out of impugned final judgment and order dated 14/10/2014
in CR No. 64/2014 of the High Court of Madhya Pradesh at Jabalpur
and order dated 29/01/2014 in EP No. 34/2011 passed by the District
Judge,District Morena,Madhya Pradesh)
DEEPAK KUMAR SONI Petitioner(s)
VERSUS
ASHOK KUMAR AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Amalpushp Shroti,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.12.12 16:47:29 IST Reason: