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Supreme Court - Daily Orders

Deepak Kumar Soni vs Ashok Kumar on 12 December, 2014

Bench: J. Chelameswar, S.A. Bobde

     ITEM NO.17                            COURT NO.7               SECTION IVA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     20386/2014

     (Arising out of impugned final judgment and order dated 14/10/2014
     in CR No. 64/2014 of the High Court of Madhya Pradesh at Jabalpur
     and order dated 29/01/2014 in EP No. 34/2011 passed by the District
     Judge,District Morena,Madhya Pradesh)

     DEEPAK KUMAR SONI                                               Petitioner(s)

                                                  VERSUS

     ASHOK KUMAR AND ORS                                             Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 12/12/2014 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                    Mr. Amalpushp Shroti,Adv.


     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.12.12 16:47:29 IST Reason: