Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 14 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 11/2021
I.A. 3035/2021 (u/O VI R 17, S. 151 CPC)
I.A. 3037/2021 (stay)
I.A. 4940/2021 (u/O I R 10)
I.A. 12541/2021 (u/S. 151 CPC)
I.A. 2507/2022 (u/S 151 CPC)
ANTRIX COPORATION LTD. ..... Petitioner
Represented by: Mr. N. Venkataraman, ASG with Mr.
V. Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Ray, Ms.
Vansha S. Suneja, Mr. Karan Gupta,
Mr. Ram Narayan, Mr. Chinmoy Roy,
Advs.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Represented by: Mr. Maninder Singh, Sr. Adv. with
Mr. Shankh Sengupta, Ms. Varuna
Bhanrale, Ms. Angelika Awasthi,
Advs.
Mr. Suhail Dutt, Sr. Adv. with Ms.
Anuradha Dutt, Ms. Ekta Kapil, Mr.
Lynn Pereira, Ms. Priyanka, Mr.
Chaitanya Kaushik, Mr. Ambas
Bhushan, Ms. Shivangi Sud, Advs. for
impleading applicant DEMPL.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 14.03.2022
1. List on 12th April, 2022.
Signature Not Verified Signed By:JUSTICE MUKTA O.M.P. (COMM) 11/2021 Page 1 of 2 GUPTA Signing Date:16.03.2022 12:51:492. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
MARCH 14, 2022 'ga' Signature Not Verified Signed By:JUSTICE MUKTA O.M.P. (COMM) 11/2021 Page 2 of 2 GUPTA Signing Date:16.03.2022 12:51:49