Supreme Court - Daily Orders
Gopal Krishan vs Vijay Kumar Aggarwal on 27 September, 2019
Bench: R. Banumathi, Hrishikesh Roy
ITEM NO.27 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33710/2019
(Arising out of impugned final judgment and order dated 16-01-2019
and 05-09-2019 in RCREV No. 160/2018 passed by the High Court Of
Delhi At New Delhi)
GOPAL KRISHAN Petitioner(s)
VERSUS
VIJAY KUMAR AGGARWAL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.143523/2019-CONDONATION OF DELAY
IN FILING and IA No.143527/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 27-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Uday Gupta,ADv.
Ms. Shivani Lal,Adv.
Mr. Hiren Dasan,Adv.
Mrs.Sarla Chandra, AOR
Mr. M.K. Tripathi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned counsel appearing on behalf of the petitioner and perused the relevant material.
Delay condoned.
We are not inclined to interfere with the impugned order in exercise of our jurisdiction under Article 136 of the Constitution of India. The special leave petition is, accordingly, dismissed.
The petitioner is at liberty to raise all contentions before the High Court.
Pending application(s), if any, shall also stand disposed of. SLP(C)No. 6914 of 2019 is ordered to be listed on 18th October, 2019.
Signature Not Verified Digitally signed by MADHU BALA Date: 2019.09.28 10:46:45 IST Reason: (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER