Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 25 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965 25. [ Confirmation of minutes of meeting. [Substituted by G. N. of 2.5.1968.] - The minutes of a meeting shall be placed for confirmation in the next succeeding meeting of the Board, or as the case may be, the Court.]
