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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(6) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(6)Seats shall be reserved in every Managing Committee of the Project Committee for the Scheduled Castes, Scheduled Tribes and Other Backward Classes and the number of seats so reserved shall bear as nearly as may be the same proportion to the total number of seats to be filled in that Managing Committee as the number of Scheduled Castes, Scheduled Tribes and Other Backward Classes of the water users in that Project area bears to the total number of water users of that area and such seats shall be reserved by the Prescribed Authority and in the prescribed manner:Provided that such reservation of seals shall not exceed fifty per cent of the total members of the Managing Committee of the Project Committee.