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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(2) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(2)A copy of the policy referred to in clause (a) of sub-rule (1), signed by an authorised signatory shall be sent to the Government and the Chief Inspector of Inspection of Building and Construction.