Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(7) in Gujarat Private Universities Act, 2009 (7)The Universities shall not receive any grant-in-aid or other financial assistance form the State Government or the Central Government.
