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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(1)(a) in The West Bengal Maritime Board Act, 2000

(a)that on account of any emergency, the Board is unable to perform the duties imposed on it by or under the provisions of this Act or any other law for the time being in force, or