Supreme Court - Daily Orders
Cce And Cgst, Ahmedabad North vs M/S Skf Technologies (India) Pvt. Ltd. on 9 February, 2022
Bench: D.Y. Chandrachud, Vikram Nath
ITEM NO.5 Court 4 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1094-1096/2021
CCE AND CGST, AHMEDABAD NORTH Appellant(s)
VERSUS
M/S SKF TECHNOLOGIES (INDIA) PVT. LTD. Respondent(s)
(WITH IA No.48259/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.48258/2021-STAY APPLICATION)
Date : 09-02-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE VIKRAM NATH
For Appellant(s) Mr. Balbir Singh, ASG
Mr. Merusagar Samantray, Adv.
Ms. Suhasini Sen, Adv.
Mr. Shyam Gopal, Adv.
Ms. Deepabali Datta, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Mr. V. Sridharan, Sr. Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. Mounica Kasturi, adv.
Ms. Apeksha Mehta, Adv.
Ms. Charanya Lakshmikumaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Civil Appeal on 9 March 2022.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2022.02.10
12:13:23 IST
Reason: