Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Odisha - Subsection Section 37(ii) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981 (ii)shall not proceed beyond the limits of the jail save with the permission of the Superintendent of the Jail given by general or special order in this behalf;
