Section 54(2)(a) in West Bengal Societies Registration Rules, 1963

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State of West Bengal - Subsection

Section 54(2)(a) in West Bengal Societies Registration Rules, 1963

(a)prepare and place before the managing committee an estimate

(i)of the expenditure which should in his opinion be incurred by the society in the next ensuing year, and

(ii)of the receipts from all sources during the said year, in such form and at such time as the managing committee may direct;