Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 49 in Punjab State Veterinary Council Rules, 1997 49. Liability for vaccination or re-vaccination. [(Section 42(2) and Section 65(2)(f)]. - Every member of the Service shall get himself vaccinated or re-vaccinated as and when the Punjab Council so directs by a special or general order.
