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State of Maharashtra - Section

Section 46G in The Maharashtra Agricultural Debtors Relief Act, 1947

46G. Application of Indian Registration Act.

- Except as herein provided, the provisions of the Indian Registration Act, 1908, shall mutatis mutandis apply to the registration of awards, and the words and expressions used in his Chapter but not defined in this Act shall have the meanings assigned to them in the Indian Registration Act, 1908.