Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(96)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(96)(a) in The Central Goods and Services Tax Act, 2017

(a)despatch of the goods for delivery by the supplier thereof or by any other person acting on behalf of such supplier; or