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State of Jharkhand - Section

Section 444 in Bihar Education Code, 1961

444. Precautions against unsuitable books.

- The District Education Officer and the Inspectress in the course of their inspections should scrutinise the lists of library and prize books bought during the preceding year and if they consider any book unsuitable should draw the attention of the school authority to the matter. They should also examine the catalogue and the library to see that these two correspond and that no undesirable volumes have crept in.(G.O. no. 2205-E., dated the 14th July 1923 and D. P. I.'s orders, dated the 19th June 1929 in file 4L-3-29.)Note. - (i) Headmasters/Principals of Government schools other than teachers' training schools are required to submit for the approval of the District Education Officer lists of the books which they propose to purchase.
(ii)For the conditions on which grants are given for libraries to aided schools, see articles 413-417.