Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65C(5)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(5)(b) in The Coal Mines Provident Fund Scheme

(b)as shall require payment of premium not more than once a year;