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State of Tripura - Section

Section 1 in The Tripura Clinical Establishments Act, 1976

1. Short title, extent and commencement.

(1)This Act may be called the Tripura Clinical Establishments Act, 1976.
(2)It extends to the whole of the State of Tripura.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.