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State of Madhya Pradesh - Section

Section 1 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980

1. Short title and commencement.

(1)This Act may be called the Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980.
(2)It shall come into force on such date as the State Government may by notification, appoint.