Section 11(7) in The M.P. State University Service Rules, 1983
(7)[ 30 percent posts shall be reserved for women candidates, in accordance with the provision of the Madhya Pradesh Civil Services (Special Provision for Appointment of Women) Rules, 1997.] [Inserted by Notification No. F-73-5-97-C-3-XXXVIII, dated 13-7-1998.]
