Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Suhas Chakma vs Union Of India on 26 August, 2019

     ITEM NO.43                          REGISTRAR COURT. 2                SECTION PIL-W

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SURINDER S. RATHI

     Writ Petition(s)(Civil)                 No(s).    471/2019

     SUHAS CHAKMA                                                        Petitioner(s)

                                                      VERSUS

     UNION OF INDIA                                                      Respondent(s)


     Date : 26-08-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. P. S. Sudheer, AOR
                                       Ms. Shruti Jose, Adv.
                                       Mr. Rishi Maheshwari, Adv.
                                       Mrs. Mayuri Nayyar Chawla, Adv.

     For Respondent(s)
                                       Mr. B. V. Balaram Das, AOR
                                       Mr. Mohit Paul, AOR
                                       Ms. Sunaina Paul, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No. 1 has filed counter affidavit. Respondent No. 2 is granted four weeks’ time, to file the counter affidavit.

List again on 16.12.2019.

Signature Not Verified

SURINDER S. RATHI Digitally signed by MADHU GROVER Date: 2019.08.27 Registrar 15:36:32 IST Reason:

PM