Supreme Court - Daily Orders
Suhas Chakma vs Union Of India on 26 August, 2019
ITEM NO.43 REGISTRAR COURT. 2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Writ Petition(s)(Civil) No(s). 471/2019
SUHAS CHAKMA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 26-08-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. P. S. Sudheer, AOR
Ms. Shruti Jose, Adv.
Mr. Rishi Maheshwari, Adv.
Mrs. Mayuri Nayyar Chawla, Adv.
For Respondent(s)
Mr. B. V. Balaram Das, AOR
Mr. Mohit Paul, AOR
Ms. Sunaina Paul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No. 1 has filed counter affidavit. Respondent No. 2 is granted four weeks’ time, to file the counter affidavit.
List again on 16.12.2019.
Signature Not VerifiedSURINDER S. RATHI Digitally signed by MADHU GROVER Date: 2019.08.27 Registrar 15:36:32 IST Reason:
PM