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Union of India - Section

Section 270 in The Railway Protection Force Rules, 1987

270. Static guards.

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270.1Static guards consisting of 1 Head Constable and 3 Constables or as may benecessary, shall be detailed for guarding the unit magazine, stores, Lines etc. as perrequirements. The area of duty for a particular guard, the duties of the Guard Commander and sentry shall be clearly exhibited in the Guard Room.
270.2Special guards shall be provided for the officers of the rank of and above the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] or Deputy Inspector General of Railway Protection Special Force and at places where the officers are camping (residence).
270.3The color of the Force shall be hoisted at the residence of the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] and other higher offices of the Force. In case of others, their standardshall be hoisted. In operational areas, the Security Commissioner do away withhoisting of the color if conditions so require after obtaining permission of the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)].
270.4When the officer for whom the guard is provided is present and if any officerjunior to him passes by the side of the VIP guard, the guard shall not turn out but thesentry shall come to attention.