Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Madhya Pradesh - Subsection

Section 124(oo) in The M.P. Municipalities Act, 1961

(oo)[ any other matter with the previous approval of the State Government.] [Renumbered by M P. Act No. 17 of 1994.]