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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(j) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(j)the proof of qualification on furnishing of which and the fee on payment of which a person shall be eligible for enrolment on the State Register of Practitioners under sub-section (1) of Section 23;