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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(vii) in Raiganj University Act, 2014

(vii)to withdraw or to cancel degrees, titles, diplomas, certificates, or other academic distinctions under such conditions as may be provided by Statutes and after giving the person affected a reasonable opportunity to present his case;