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NCT Delhi - Section

Section 99 in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

99. Repeal.

- The Juvenile Justice (Care and Protection of Children) Rules, 2002, notified vide F.No.61 (2)/DO-I/DSW/2001/8969-984 dated : 19th August, 2002 in the Delhi Gazette Extraordinary, Part IV, are hereby repealed.