Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Tripura - Subsection

Section 122(1)(x) in Tripura State Goods and Services Tax Act, 2017

(x)falsifies or substitutes financial records or produces fake accounts or documens or furnishes any false information or return with tan intention to evade payment of tax due under this Act;