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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(iii) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(iii)any inadvertent omission to give notice to, or the non-receipt of notice of any meeting by, any Member shall not invalidate the proceedings of the meeting;