Delhi High Court - Orders
Anil Kumar Babbar vs Edcil India Limited And Ors on 23 September, 2024
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 911/2023, CM APPL. 58933/2023, CM APPL. 58935/2023
ANIL KUMAR BABBAR .....Appellant
Through: Mr. J P N Shahi, Adv.
versus
EDCIL INDIA LIMITED AND ORS .....Respondents
Through: Mr. Kunal Sharma, Adv.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 23.09.2024
1. It is almost 5:00 pm. No time left.
2. List on 18.02.2025.
TARA VITASTA GANJU, J SEPTEMBER 23, 2024/tp Click here to check corrigendum, if any This is a digitally signed order.
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