Delhi High Court - Orders
Adani Gas Limited & Anr vs Union Of India & Ors on 1 March, 2021
Author: Jasmeet Singh
Bench: Chief Justice, Jasmeet Singh
$~14.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3685/2016
ADANI GAS LIMITED & ANR ..... Petitioners
Through: Mr.Ameya Mishra, Adv.
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Ravi Prakash, CGSC with
Mr.Farman Ali, Adv. for R-1/UOI.
Mr.Utkarsh Sharma, Adv. for R-2/PNGRB.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 01.03.2021 Proceedings in the matter have been conducted through video conferencing.
C.M.No.8184/2021 (for change of name of the petitioner) This application has been preferred by the petitioner for change of name of the petitioner.
The main writ petition is otherwise coming up on 12th March, 2021. List this application also along with the main writ petition on 12th March, 2021.
CHIEF JUSTICE JASMEET SINGH, J MARCH 01, 2021/'anb' Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:05.03.2021 12:45