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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(2) in The U.P. Co-Operative Service Rules, 1979

(2)From the marks assigned to candidates in each subject such deduction will be made as the Public Service Commission may consider necessary in order to secure that no credit is allowed for merely superficial knowledge.CANDIDATES ARE WARNED THAT THEY SHOULD NOT WRITE THEIR ROLL NUMBERS ANYWHERE EXCEPT IN THE SPACE PROVIDED ON THE COVER OF THEIR ANSWER BOOK/BOOKS OTHERWISE THEY WILL BE PENALIZED BY A DEDUCTION OF MARKS. ALSO THEY SHOULD NOT WRITE THEIR NAMES ANYWHERE OTHERWISE THEY MAY BE DISQUALIFIED.