Calcutta High Court
Blue Star Limited vs Forum Projects Holdings Private ... on 30 March, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
ODC 23
ORDER SHEET
AP/854/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
BLUE STAR LIMITED
VS
FORUM PROJECTS HOLDINGS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 30th March, 2023.
Appearance:
Mr. Avishek Guha, Adv.
Mr. Sourajit Dasgupta, Adv.
Ms. Akansha Chopra, Adv.
. . .for the petitioner.
Mr. Saunak Sengupta, Adv.
Mr. Sayan Banerjee, Adv.
. . .for the respondent.
The Court: Heard counsel appearing on behalf of the parties.
Hearing concluded. Judgment reserved.
(SHEKHAR B. SARAF, J.) sp/