Calcutta High Court (Appellete Side)
Sri Dulal Chandra Biswas vs Basirhat Municipality & Ors on 8 November, 2013
Author: Soumen Sen
Bench: Soumen Sen
1
99. November 8, 2013 High Court at Calcutta Constitutional Writ Jurisdiction Civil Appellate Side W.P. 28094 (W) of 2013 Sri Dulal Chandra Biswas Versus Basirhat Municipality & ors.
No one appears on behalf of either of the parties, when the matter is called on.
Put up this writ application for hearing under the same heading in the monthly combined list of cases for the month of dns December 2013.
( Soumen Sen, J. )