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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Sardar Patel University Act, 1955

(3)It shall be the duty of the Vice-Chancellor to ensure that this Act,[the Statutes, Ordinances and Regulations] [ These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, Section 7(3).] are faithfully observed and he shall have all powers necessary for the purpose.